Ashok Kumar vs . Hrtc & Ors. on 3 March, 2022

[Cites 1, Cited by 0]

CWPOA No. 4111/2019

3.3.2022 Present: Mr. Sanjay K. Sharma, Advocate, for the .

petitioner.

Mr. Raman Jamalta, Advocate, for the respondents.

On the request of learned counsel for the respondents, list on 10.3.2022.

(Tarlok Singh Chauhan) Judge 3.3.2022 (pankaj) ::: Downloaded on - 03/03/2022 20:13:22 :::CIS

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