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Bombay High Court

Ranjandevi Matsya Sheti Prakalpa Seva ... vs Mumbai Mangroves Cell Through ... on 14 March, 2022

Author: M. S. Karnik

Bench: Dipankar Datta, M. S. Karnik

                                                                               13. wp2532.17.doc


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

URMILA
         Digitally signed
         by URMILA
         PRAMOD
                                                WRIT PETITION NO. 2532 OF 2017
         INGALE
PRAMOD   Date:
INGALE   2022.03.14
         19:07:13


                            Ranjandevi Matsya Sheti
         +0530




                            Prakalpa Seva Sanstha                         .. Petitioner
                                 Vs.
                            Mumbai Mangroves Cell and ors.                .. Respondents



                            Mr. Asim Sarode a/w Mr. Ajinkya Udane, Mr. Akshay
                            Desai and Mr. Ajit Deshpande, for Petitioner.
                            Mr. B. V. Samant, AGP for Respondent No. 7 - State.


                                                       CORAM: DIPANKAR DATTA, CJ &
                                                              M. S. KARNIK, J.
                                                       DATE:      MARCH 14, 2022

                            P.C.:

At the request of Mr. Samant, learned AGP appearing for the respondent No. 7, the State, hearing of this writ petition stands adjourned to next Monday (March 28, 2022).

(M. S. KARNIK, J.) (CHIEF JUSTICE) Page 1 of 1 Urmila Inglae, PS