Bombay High Court
Ranjandevi Matsya Sheti Prakalpa Seva ... vs Mumbai Mangroves Cell Through ... on 14 March, 2022
Author: M. S. Karnik
Bench: Dipankar Datta, M. S. Karnik
13. wp2532.17.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
URMILA
Digitally signed
by URMILA
PRAMOD
WRIT PETITION NO. 2532 OF 2017
INGALE
PRAMOD Date:
INGALE 2022.03.14
19:07:13
Ranjandevi Matsya Sheti
+0530
Prakalpa Seva Sanstha .. Petitioner
Vs.
Mumbai Mangroves Cell and ors. .. Respondents
Mr. Asim Sarode a/w Mr. Ajinkya Udane, Mr. Akshay
Desai and Mr. Ajit Deshpande, for Petitioner.
Mr. B. V. Samant, AGP for Respondent No. 7 - State.
CORAM: DIPANKAR DATTA, CJ &
M. S. KARNIK, J.
DATE: MARCH 14, 2022
P.C.:
At the request of Mr. Samant, learned AGP appearing for the respondent No. 7, the State, hearing of this writ petition stands adjourned to next Monday (March 28, 2022).
(M. S. KARNIK, J.) (CHIEF JUSTICE) Page 1 of 1 Urmila Inglae, PS