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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1) in Maharashtra Metropolitan Planning Committees Constitution and Functions Act, 1999

(1)There shall be constituted a Metropolitan Planning Committee for every Metropolitan area consisting of forty-five members as provided Planning under sub-section (2) to prepare a draft development plan for the Metropolitan area as a whole.