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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(1) in The Delhi Medical Council Act, 1997

(1)The Council shall, as soon as may be, constitute an Executive Committee consisting of the President as ex-officio member and such other number of other members, elected by the Council from amongst its members, as may be prescribed.