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[Cites 0, Cited by 3] [Entire Act]

State of Uttar Pradesh - Section

Section 89 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

89. Management charges.

- Notwithstanding anything contained in any document or scheme of administration of the waqf, trust or endowment, the Rehabilitation Grants Officer shall allow only such amount or amounts on account of management and other charges as may be prescribed.