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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

Union of India - Subsection

Section 101(2)(q) in The Rights of Persons with Disabilities Act, 2016

(q)the manner of constitution of State Fund for persons with disabilities under sub-section (1), and the manner of utilization and management of State Fund under sub-section (2) of section 88;