Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 7 in Delhi Wakf Board Regulations, 1963 7. Amendments in motion. - Any member present may move an amendment in a motion. When two or more amendments are proposed the Chairman shall put them to vote in such order as he deems proper.
