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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(5) in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

(5)Reservation shall ordinarily be made on "first come first served" basis. Reservation made however, be refused in certain eventualities, even if suites might be available, without assigning any reason.