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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in Guidelines For Certification Of Films For Public Exhibition

(1)While certifying films for unrestricted public exhibition, the Board shall ensure that the film is suitable for family viewing, that is co say, the film should be such that all the members of the family including children can view it together.