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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(f) in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002

(f)keeping money on deposit with companies or other bodies corporate, scheduled banks or such other institutions as may be specified by the Central Government;