Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 145(2)] [Section 145] [Entire Act] State of West Bengal - Subsection Section 145(2)(d) in West Bengal Co-operative Societies Act, 2006 (d)any dispute required 10 be referred to the Registrar under section 102.