Supreme Court - Daily Orders
Insurance Regulatory And Development ... vs Alankit Insurance Tpa Ltd on 16 January, 2025
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.105 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 2849/2022
INSURANCE REGULATORY AND DEVELOPMENT
AUTHORITY OF INDIA Appellant(s)
VERSUS
ALANKIT INSURANCE TPA LTD. Respondent(s)
[IN FIRST FIVE MATTERS]
(IA No. 54258/2022 - EX-PARTE STAY AND IA No. 54260/2022 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 16-01-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s): Mr. Abhishek Singh, Adv.
For M/S. K Ashar & Co., AOR
For Respondent(s): Mr. Lzafeer Amhad B.F., AOR
Mr. Sachin Dubey, Adv.
Mr. Kumar Vaibhav, Adv.
Ms. Somaya Gupta, Adv.
Mr. C. George Thomas, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 27th March, 2025.
(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHISH KONDLE Date: 2025.01.16 18:44:25 IST Reason: