Delhi High Court - Orders
Prasar Bharti vs Dish Tv India Ltd on 15 September, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 267/2019
PRASAR BHARTI ..... Appellant
Through: Mr. Uddyam Mukherjee & Mr.
Saket Chandra, Advs.
versus
DISH TV INDIA LTD ..... Respondent
Through: Mr. Rohan Swarup, Mr. Kunal
Vats & Ms. Tanya Arora, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 15.09.2022
1. A request for adjournment has been circulated on behalf of learned Counsel appearing for the appellant.
2. Counsel appearing for the appellant stated that Mr. Rajeev Sharma, who is to argue for the appellant is suffering from COVID- 2019.
3. The request for adjournment is not opposed.
4. List on 03.11.2022.
VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 15, 2022 Signature Not Verified "SS" Digitally Signed By:HARMINDER KAUR Signing Date:17.09.2022 16:05:22