Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Himachal Pradesh High Court

Dandu Ram & Anr. vs . Phoolan Devi on 28 April, 2023

Author: Virender Singh

Bench: Virender Singh

Dandu Ram & anr. Vs. Phoolan Devi .

CMPMO No.129 of 2023 28.04.2023 Present: Mr. Shrawan Dogra, Sr. Advocate, with Mr. Bharat Thakur, Advocate, for the petitioners.

Mr. Arun Sehgal, Advocate, for the respondent.

CMPMO No.129 of 2023 & CMP No.3089 of 2023 r Mr. Arun Sehgal, Advocate, has filed memo of appearance on behalf of the respondent. He prays for and is granted four weeks' time to file Power of Attorney.

Record of the Additional Principal Judge, Family Court, Sarkaghat, District Mandi, H.P. in CMP CMA List No.7/2022, Reg. No.9/2022 titled 'Phoolan Devi Vs. Dandu Ram, be requisitioned for the next date of hearing.

Reply to the application be filed on or before the next date of hearing.

List on 16.06.2023. Till then, interim order dated 31.03.2023 to continue.

( Virender Singh ) Judge April 28, 2023 (Pathania) ::: Downloaded on - 01/05/2023 20:38:12 :::CIS