Section 13(8)(g) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

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State of Uttar Pradesh - Subsection

Section 13(8)(g) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(g)where a child above six years of age has not been admitted in any school, for his/her age appropriate learning level, identify the needs, prepare a plan, and monitor the implementation of the special training;

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State of Uttar Pradesh - Subsection

Section 13(8)(g) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011