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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(u) in The Special Economic Zones Act, 2005

(u)“Offshore Banking Unit” means a branch of a bank located in a Special Economic Zone and which has obtained the permission under clause (a) of sub-­section (1) of section 23 of the Banking Regulation Act, 1949 (10 of 1949);