Section 9(3) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020
(3)The District Magistrate or the Commissioner of Police or any other person so authorized may take such steps to trace the afflicted person as he may deemed appropriate including announcement in possible localities and posting photographs and other particulars as may be considered necessary at prominent places in or about the place where he may be suspected to be or at railway station, bus stands or airports to prevent escape.
