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[Cites 0, Cited by 0] [Section 54(6)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(6)(i) in Tamil Nadu Panchayats Act, 1994

(i)when an order of delegation made under this sub-section is in force, no further orders of delegation of any function shall be made in favour of any member other than the member in whose favour the order in force was made;