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State of Arunachal Pradesh - Section

Section 10 in Arunachal Pradesh University of Studies Act, 2012

10. National and International Accreditation.

(1)The University will seek accreditation from respective national and international accreditation bodies;
(2)The University shall obtain prior permission/ approval from National Accreditation bodies like NCTE, BCI, AICTE etc. before commencing any course required permission or recognition from concerned bodies, if required by any law for the time being in force, shall be obtained;
(3)As regards other Programmes on technical education the relevant laws, rules, regulations etc in the matter of obtaining approval/ recognition or maintain standards shall apply to the University,