Section 10(c) in The Central Industrial Security Force Act, 1968
(c)to protect and safeguard [, any joint venture, private industrial undertaking and such other industrial undertakings and] [Inserted by Act 22 of 2009, Section 6 (w.r.e.f. 10.1.2009). ] installations for the protection and security of which he is deputed under section 14;
