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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1) in The West Bengal Acupuncture System Of Therapy Act, 1996.

(1)The members of the Council shall, at the first meeting after every periodical reconstitution of the Council,elect a Vice-President from among themselves in such manner as may be prescribed.