Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(m) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

(m)"Qualifying Examination" means the examination of the minimum qualification prescribed for appearance/passing of which, entitled him to appear in the LAWCET, and passing of which along with other criteria, makes him eligible to seek admission into 5 year and 3 year Law Courses.