Allahabad High Court
Katar Singh vs Direcotorate Of Enforcement Govt. Of ... on 9 November, 2022
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 10 Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 227 of 2022 Applicant :- Katar Singh Opposite Party :- Direcotorate Of Enforcement Govt. Of India Thru. Its Assitant Director Of Enforcement Lko. Counsel for Applicant :- Amarjeet Singh Rakhra,Ajay Shukla Counsel for Opposite Party :- A.S.G.I.,Kuldeep Srivastava,Shiv P. Shukla Hon'ble Dinesh Kumar Singh,J.
Anticipatory bail application is rejected, vide order of date passed in Criminal Misc. Anticipatory Bail Application U/s 438 Cr.P.C. No.380 of 2022.
Order Date :- 9.11.2022 Rao/-