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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(2)The Board shall, three months prior to the expiry of the term of office of the nine Members representing the registered organisations, invite nominations from amongst the organisations registered with it under section 12 of the Act.