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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(1) in Orissa Zilla Parishad Election Rules, 1994

(1)A candidates or his Polling Agent may object to the identity of a voter on the ground only that he is not the person he claims to be as per entry in the voters list.