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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(iv) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(iv)The Convener, DEECET shall prepare the schedule and issue notification for web-based admissions in at least 3 leading newspapers one each in Telugu, English and Urdu along with hosting of the schedule and all other necessary details on the official website of DEECET at least 7 days before commencement of taking web based options (Order of Preference of Colleges for allotment of Seat) from the candidates. The decision of the DEECET Committee shall be final for issuing notification, the schedule and procedure of admissions.