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[Cites 0, Cited by 0] [Section 37T(1)] [Section 37T] [Entire Act]

State of Rajasthan - Subsection

Section 37T(1)(x) in The Rajasthan Minor Mineral Concession Rules, 1986

(x)ensure that personnel working in dusty areas shall wear protective respiratory devices and they shall also be provided with adequate training and information on safety, environment and health aspects;