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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Jharkhand - Subsection

Section 82(1)(e) in The Bihar Primary and Middle Education Rules, 1961

(e)Annual repair to the leaks in the roof shall be attended to by the staff and pupils before the rains each year and they shall also obtain the help of the local villagers in this work wherever necessary and possible.