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State of Gujarat - Section

Section 2 in Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015

2. Definitions.

- In these rules, unless the context otherwise require,-
(a)"Appendix" means an Appendix appended to these rules;
(b)"appointed date" means the date on which these rules shall come into force;
(c)"Board" means the Gujarat Subordinate Service Selection Board, Gandhinagar;
(d)"Direct recruit" means a person appointed by direct recruitment as Assistant Inspector of Motor Vehicles Class III;
(e)"old rules" means the rules for the departmental examination of Assistant Inspector of Motor Vehicles Class III which were in force immediately before the appointed date.
(f)"examination" means the departmental examination prescribed under these rules as a prerequisite for promotion to the post of Inspector and includes such respective departmental examination as were prescribed under the old rules;
(g)"specified chances" means the number of chances specified in these rules within which a person is required to pass the examination;
(h)"specified period" means the period specified in these rules within which a person is required to pass the examination.