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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(6) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(6)The insurance broker may either appear in person or through any person duly authorised by them to present their case, provided however that the prior approval of the enquiry officer is obtained for the appearance of the ?authorised person';