Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 7 in Bihar Finance Act, 2010 7. Amendment to Section 10 of Bihar Motor Vehicles Taxation Act, 1994 (Bihar Act 8 of 1994). - In Section 10 of Bihar Motor Vehicles Taxation Act, 1994 "5%" shall be substituted by "10" percent.
