Madhya Pradesh High Court
Shahjad vs The State Of Madhya Pradesh on 18 February, 2019
1 CRR-3837-2018 The High Court Of Madhya Pradesh CRR-3837-2018 (SHAHJAD Vs THE STATE OF MADHYA PRADESH) 9 Jabalpur, Dated : 18-02-2019 Parties through their counsel. At the request of learned counsel for the applicant, list after a week.
(J. P. GUPTA) JUDGE vkv /-
Digitally signed by VINAY KUMAR VERMA Date: 18/02/2019 18:34:40