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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in The North-Eastern Council Act, 1971

(5)[ The Council shall have such power as may be delegated to it by the Central Government.][New sub-section inserted by The North-Eastern Council (Amendment) Act, 2002(68 of 2002) ]