Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3C] [Entire Act] State of Assam - Subsection Section 3C(4) in The Assam Amusements and Betting Tax Act, 1939 (4)The tax payable under this section shall be paid, collected or realised in such manner as may be prescribed.
