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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 65(a) in The Dadra and Nagar Haveli Excise Regulation, 2012

(a)any liquor, material, still, utensil, implement and apparatus in respect of or by means of which such offence has been committed;