Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 141] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 141(1) in Jammu and Kashmir Water Resources (Regulation And Management) Act, 2010

(1)The Government shall, for the purposes of selecting the Chairperson and Members of the authority, constitute a select committee consisting of—
(a) Chief Secretary Chairperson
(b) Administrative Secretary In-charge PHE/I&FC Department Member
(c) Administrative Secretary In-charge Planning & Dev. Department. Member
(d) Administrative Secretary In-charge Finance Department Member
(e) Administrative Secretary In-charge Law Department Member.