Bombay High Court
The Municipal Corporation O Gr. Bombay vs Gopi Munni Swamy And Anr on 9 August, 2021
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
Dusane 26 IA 2242.20 IN FA 1555.10.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.2242 OF 2020
IN
FIRST APPEAL NO.1555 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1547 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Kaveri Bindu & Anr. ] Respondents
WITH
INTERIM APPLICATION NO.2241 OF 2020
IN
FIRST APPEAL NO.1547 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
1 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1560 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Jaya Parmeshwar & Anr. ] Respondents
WITH
INTERIM APPLICATION NO. 2240 OF 2020
IN
FIRST APPEAL NO.1560 OF 2010
Lata Minu Swami, The Constituted
Attorney of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO. 1558 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
2 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
Vs.
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Respondents
WITH
FIRST APPEAL NO.1559 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Kaveri Ganesh & Anr. ] Respondents
WITH
INTERIM APPLICATION NO.2239 OF 2020
IN
FIRST APPEAL NO.1559 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1561 OF 2010
The Municipal Corporation of ]
3 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
Greater Mumbai ] Appellant
Vs.
Mohaddin Mohd, ] Respondent
WITH
CIVIL APPLICATION NO. 4173 OF 2018
IN
FIRST APPEAL NO.1561 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1557 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Nagnath R. Mahadik & Anr. ] Respondents
WITH
CIVIL APPLICATION NO. 4172 OF 2018
IN
FIRST APPEAL NO.1557 OF 2010
4 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1562 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Kala Gauri & Anr. ] Respondents
WITH
INTERIM APPLICATION NO.2238 OF 2020
IN
FIRST APPEAL NO.1562 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1556 OF 2010
5 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Devika Muthu & Anr. ] Respondents
WITH
CIVIL APPLICATION NO.4171 OF 2018
IN
FIRST APPEAL NO.1556 OF 2010
Lata Minu Swami, The Constituted
Attorney of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1550 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
C. Changi Raju & Anr. ] Respondents
WITH
CIVIL APPLICATION NO.4169 OF 2018
6 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
IN
FIRST APPEAL NO.1550 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1549 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Krishnaji Sriniwas & Anr. ] Respondents
WITH
CIVIL APPLICATION NO.4168 OF 2018
IN
FIRST APPEAL NO.1549 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
7 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
WITH
FIRST APPEAL NO.1546 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Ganga Timmappa & Anr. ] Respondents
WITH
INTERIM APPLICATION NO.2247 OF 2020
IN
FIRST APPEAL NO.1546 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1554 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Kartika Arumugam ] Respondent
8 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
WITH
CIVIL APPLICATION NO.4170 OF 2018
IN
FIRST APPEAL NO.1554 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1555 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
D. Balan & Anr. ] Respondents
WITH
INTERIM APPLICATION NO.2242 OF 2020
IN
FIRST APPEAL NO.1555 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
9 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1552 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Gopi Munni Swamy & Anr. ] Respondents
WITH
INTERIM APPLICATION NO.2246 OF 2020
IN
FIRST APPEAL NO.1552 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1553 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
10 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
Vs.
Rangama D. Muthu & Anr. ] Respondents
WITH
INTERIM APPLICATION NO.2244 OF 2020
IN
FIRST APPEAL NO.1553 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1548 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Madhubala ] Respondent
WITH
INTERIM APPLICATION NO.2243 OF 2020
IN
FIRST APPEAL NO.1548 OF 2010
11 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
WITH
FIRST APPEAL NO.1551 OF 2010
The Municipal Corporation of ]
Greater Mumbai ] Appellant
Vs.
Mani Radha & Anr. ] Respondents
WITH
INTERIM APPLICATION NO.2249 OF 2020
IN
FIRST APPEAL NO.1551 OF 2010
Lata Minu Swami, The Constituted
Attorney]of Rani (also known as Malar)] Applicant
Vs.
The Municipal Corporation of ]
Greater Mumbai ] Respondent
Mr. Bhavin Gada i/b Arya Ambre & Associates for Applicant/s
in IA and for original Respondent No. 1 in FA.
12 of 13
::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::
Dusane 26 IA 2242.20 IN FA 1555.10.doc
Ms. Shilpa Redkar for original Appellant in FA and for
Respondent in IA.
CORAM : NITIN W. SAMBRE, J.
DATED : 9th August, 2021. P.C.:
1 Mentioned out of turn.
2. By consent, adjourned to 23rd August, 2021.
(NITIN W. SAMBRE, J.) 13 of 13 ::: Uploaded on - 11/08/2021 ::: Downloaded on - 11/08/2021 21:31:00 :::