Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 248(2)] [Section 248] [Entire Act] State of Madhya Pradesh - Subsection Section 248(2)(ii) in The M.P. Land Revenue Code, 1959 (ii)in respect of encroachments on Government and Nazul lands for the settlement of which the Government have issued orders from time-to-time :