Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 50 in Gujarat Irrigation and Drainage Rules, 2014 50. No other canal water shall be granted. - No other canal water shall be granted to or utilized for the areas brought under cultivation under the sanctioned permitted area under this part.
