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[Cites 0, Cited by 0] [Section 82F(1)] [Section 82F] [Entire Act]

State of Maharashtra - Subsection

Section 82F(1)(a) in Nagpur Improvement Trust Act, 1936

(a)meeting all charges for interest and sinking funds due on account of any loan taken in pursuance of this Act, and all other chrages incurred in connection with such loans ;