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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(r) in Rajasthan Co-operative Societies Act, 2001

(r)[ "Primary Society" means a society which is neither and apex society nor a central society and which is constituted primarily by individuals as members;] [Substituted by Rajasthan Act No. 11 of 2016, dated 25.4.2016.]