Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 81 in Andhra Pradesh Capital Region Development Authority Act, 2014

81. Submission of preliminary scheme and final scheme to the Government.

- The Planning Officer shall submit to the Government for sanction the preliminary scheme also before the final scheme is submitted to the Government under subsection (2) of section 69, together with copy of his decision under section 70.