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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Jharkhand - Subsection

Section 73(2) in Bihar Factories Rules, 1950

(2)The creche shall be conveniently accessible to the mothers of the children accommodated therein and so far as is reasonably practicable it shall not be situated in close proximity to any part of the factory where obnoxious fumes, dust or odours are given off or in which excessively noisy processes are carried on.