Bombay High Court
Shri. S. P. Gaikwad vs Ramdas Athawale And Ors on 8 February, 2021
Author: M.S.Karnik
Bench: M.S.Karnik
3.wp.7786 of 2018 & anr.doc
Bhogale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7786 OF 2018
Ramdas Athawale, Chairman & ors. .. Petitioners
vs.
Dr. S.P. Gaikwad & anr. .. Respondents
WITH
WRIT PETITION NO. 610 OF 2019
S.P. Gaikwad .. Petitioner
vs.
Ramdas Athawale, Chairman & ors. .. Respondents
------------------------
Mr. Susheel Mahadeshwar I/b. Ms. Ranjana Todankar for the
Petitioner.
Mr. Nitesh Bhutekar for Respondent No.1.
Mr. Sanghraj D. Rupwate I/b. Mr. Milind Ingole for Respondent
Nos.3 and 4.
Mrs. M.S. Bane, AGP for the State in WP/7786/2018.
Mrs. V.S. Nimbalkar, AGP for the State in WP/610/2019.
------------------------
CORAM : M.S.KARNIK, J.
DATE : FEBRUARY 8, 2021 P.C.:-
Learned counsel for the Respondent No.1 says that he has instructions to appear on behalf of Respondent No.1 and that he will be fling his Vakalatnama within a period of one week from today. At his request, stand over to 23.02.2021.
(M.S.KARNIK, J.) Digitally signed by Diksha Diksha Rane Rane Date:
2021.02.08 16:03:52 +0530 1/1