Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Shri. S. P. Gaikwad vs Ramdas Athawale And Ors on 8 February, 2021

Author: M.S.Karnik

Bench: M.S.Karnik

                                                                       3.wp.7786 of 2018 & anr.doc


               Bhogale

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION
                                         WRIT PETITION NO. 7786 OF 2018

                         Ramdas Athawale, Chairman & ors.             .. Petitioners
                             vs.
                         Dr. S.P. Gaikwad & anr.                .. Respondents
                                                      WITH
                                          WRIT PETITION NO. 610 OF 2019

                         S.P. Gaikwad                                 .. Petitioner
                               vs.
                         Ramdas Athawale, Chairman & ors.               .. Respondents
                                               ------------------------
                         Mr. Susheel Mahadeshwar I/b. Ms. Ranjana Todankar for the
                         Petitioner.
                         Mr. Nitesh Bhutekar for Respondent No.1.
                         Mr. Sanghraj D. Rupwate I/b. Mr. Milind Ingole for Respondent
                         Nos.3 and 4.
                         Mrs. M.S. Bane, AGP for the State in WP/7786/2018.
                         Mrs. V.S. Nimbalkar, AGP for the State in WP/610/2019.
                                                 ------------------------

                                                   CORAM      : M.S.KARNIK, J.

DATE : FEBRUARY 8, 2021 P.C.:-

Learned counsel for the Respondent No.1 says that he has instructions to appear on behalf of Respondent No.1 and that he will be fling his Vakalatnama within a period of one week from today. At his request, stand over to 23.02.2021.
(M.S.KARNIK, J.) Digitally signed by Diksha Diksha Rane Rane Date:
2021.02.08 16:03:52 +0530 1/1