Delhi High Court - Orders
Anil Syal vs Flywheel Logistics Solutions Pvt. Ltd on 8 December, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11374/2022 and CM APPL.33481/2022
ANIL SYAL .....Petitioner
Through: Ms. Prachi Joshi, Adv.
versus
FLYWHEEL LOGISTICS SOLUTIONS PVT. LTD......Respondent
Through: Mr. Sameer Rohatgi, Mr. Amish S
Singh, Advs. for R1
None for R2
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 08.12.2025
1. None appears for the respondent no.2/ (Union Bank of India).
2. Let fresh notice be issued to the respondent no.2/ (Union Bank of India) for the next date of hearing. Let the notice be also served on the said respondent through the counsel who has been representing the concerned bank in proceedings before the National Company Law Tribunal (NCLT).
3. List on 16.01.2026 in the category of "Part Heard Matters".
SACHIN DATTA, J DECEMBER 8, 2025/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/12/2025 at 20:35:51