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Delhi High Court - Orders

Anil Syal vs Flywheel Logistics Solutions Pvt. Ltd on 8 December, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~38
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 11374/2022 and CM APPL.33481/2022
                               ANIL SYAL                                     .....Petitioner
                                                Through: Ms. Prachi Joshi, Adv.
                                                versus
                               FLYWHEEL LOGISTICS SOLUTIONS PVT. LTD......Respondent
                                                Through: Mr. Sameer Rohatgi, Mr. Amish S
                                                           Singh, Advs. for R1
                                                           None for R2
                               CORAM:
                               HON'BLE MR. JUSTICE SACHIN DATTA
                                                ORDER

% 08.12.2025

1. None appears for the respondent no.2/ (Union Bank of India).

2. Let fresh notice be issued to the respondent no.2/ (Union Bank of India) for the next date of hearing. Let the notice be also served on the said respondent through the counsel who has been representing the concerned bank in proceedings before the National Company Law Tribunal (NCLT).

3. List on 16.01.2026 in the category of "Part Heard Matters".

SACHIN DATTA, J DECEMBER 8, 2025/uk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/12/2025 at 20:35:51