Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Kerala - Subsection Section 93(1) in Kerala Police Act, 2011 (1)The powers and special privileges vested in a police officer shall cease when he is placed under suspension from the post he holds.
