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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(12) in The Insurance Rules, 1939

(12)Preference shares of any company on which dividends have been paid for the fiveyears immediately preceding or for at least five out of six or seven yearsimmediately preceding and which have priority in payment over all the ordinaryshares of the company in winding up.[Seesection 27-A(1)(j)]
Name of the company Date of purchase Rate of interest Face value Book value Market value Remarks