Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of West Bengal - Subsection Section 59(1) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010 (1)The West Bengal Clinical Establishments Act, 1950 (West Ben. Act LVI of 1950) is hereby repealed.
