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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in Rajasthan Co-operative Societies Rules, 2003

(2)The Zila Parishads, Panchayat Samities and Panchayats constituted under Raj. Panchayati Raj Act, 1994 may be admitted as nominal members in a cooperative society.