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[Cites 0, Cited by 0] [Section 243M(3)] [Section 243M] [Entire Act]

Constitution Subarticle

Section 243M(3)(a) in THE CONSTITUTION (SEVENTY-THIRD AMENDMENT) ACT, 1992

(a)relating to Panchayats at the district level shall apply to the hill areas of the District of Darjeeling in the State of West Bengal for which Darjeeling Gorkha Hill Council exists under any law for the time being in force;